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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(1) in The Goa Sewerage System and Sanitation Services Management Rules, 2010

(1)Every appeal to be filed to the Appellate Authority shall be in the form of Memo of Appeal accompanied by the order against which the appeal is preferred and fee in the form of Court fee stamp of Rs. 100/- (Rupees one hundred only).