Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(5)(a) in The Delhi Value Added Tax Act, 2004

(a)the words 'retail invoice' or 'cash memorandum' or 'bill' in a prominent place;