Section 14 in The Sikkim Non-Biodegradable Garbage (Control) Act, 1997
14. Power to delegate.
- The State Government may, by other published in the Official Gazette, direct that any power exercisable by it under this Act (not including the power to make rules under section 17) may also be exercised, in such cases as may be specified in the order, by such officer or authority, as may be specified therein.
