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[Section 13]
[Entire Act]
Union of India - Subsection
Section 13(3) in The Kandla Harbour Craft Rules, 1955
| Rs. | |
| (i)For every vessel the gross tonnage of which does not exceed 25tons. | 60.00 |
| (ii)For every vessel the gross tonnage of which exceeds 25 tons butdoes not exceed 50 tons. | 75.00 |
| (iii)For every vessel the gross tonnage of which exceeds 50 tons butdoes not exceed 75 tons. | 90.00 |
| (iv)For every vessel the gross tonnage of which exceeds 75 tons butdoes not exceed 100 tons | 105.00 |
| (v)For every vessel the gross tonnage of which exceeds 100 tons butdoes not exceed 300 tons | 120.00 |
| (vi)For every vessel the gross tonnage of which exceeds 300 tons butdoes not exceed 600 tons | 135.00 |
| (vii)For every vessel the gross tonnage of which exceeds 600 tons butdoes not exceed 900 tons | 150.00 |
| (viii)For every vessel the gross tonnage of which exceeds 900 tons butdoes not exceed 1,200 tons | 180.00 |
| (ix)For every vessel the gross tonnage of which exceeds 1,200 tons | 180.00plusRs. 30 for every 300 tons or part thereofinexcess of 1,200 tons. |