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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The Extradition Rules, 2017

(1)In these rules, unless the context otherwise requires,-
(a)"Act" means the Extradition Act, 1962 (34 of 1962);
(b)"Form" means a Form appended to these rules;
(c)"section" means a section of the Act.