Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of Telangana - Subsection Section 21(2)(b) in Telangana Vaccination Act, 1951 (b)determine the qualifications required for vaccinators, and regulate the grant of certificates and the course of training for such vaccinators,