Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(4)(e) in Uttar Pradesh State Universities Act, 1973 (e)are women residing within the area of the University and have carried on private studies under conditions laid down in the Statutes and Ordinances; or