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Gujarat High Court

Dy. Cit vs Gujarat State Civil Supplies Corp. ... on 11 November, 2014

Author: Ks Jhaveri

Bench: Ks Jhaveri, K.J.Thaker

           O/TAXAP/171/2000                                ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          TAX APPEAL NO. 171 of 2000

================================================================
                       DY. CIT....Appellant(s)
                              Versus
       GUJARAT STATE CIVIL SUPPLIES CORP. LTD.....Opponent(s)
================================================================
Appearance:
MR NITIN K MEHTA, ADVOCATE for the Appellant(s) No. 1
MR JP SHAH, ADVOCATE for the Opponent(s) No. 1
================================================================

           CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
                  and
                  HONOURABLE MR.JUSTICE K.J.THAKER

                               Date : 11/11/2014


                                ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Learned Advocate Mr. Nitin K. Mehta request for time.

The matter be listed on 18th NOVEMBER, 2014.

Sd/-

(K.S. JHAVERI, J.) Sd/-

(K.J. THAKER, J) CAROLINE Page 1 of 1