Gujarat High Court
Dy. Cit vs Gujarat State Civil Supplies Corp. ... on 11 November, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
O/TAXAP/171/2000 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 171 of 2000
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DY. CIT....Appellant(s)
Versus
GUJARAT STATE CIVIL SUPPLIES CORP. LTD.....Opponent(s)
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Appearance:
MR NITIN K MEHTA, ADVOCATE for the Appellant(s) No. 1
MR JP SHAH, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 11/11/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Learned Advocate Mr. Nitin K. Mehta request for time.
The matter be listed on 18th NOVEMBER, 2014.
Sd/-
(K.S. JHAVERI, J.) Sd/-
(K.J. THAKER, J) CAROLINE Page 1 of 1