Chattisgarh High Court
Smt. Nirmala Ekka vs State Of Chhattisgarh on 15 June, 2022
Author: Rajendra Chandra Singh Samant
Bench: Rajendra Chandra Singh Samant
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
W.P.(S). No. 3579 of 2022
Tikaram S/o Fotu Lal Aged About 33 Years Working As Guest Faculty
(Zoology) At Naveen Government Girls College, Narayanpur, District -
Narayanpur, Chhattisgarh., District : Narayanpur, Chhattisgarh
---- Petitioner
Versus
1. State Of Chhattisgarh Through The Secretary, Department Of
Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya
Raipur, District - Raipur (Chhattigarh)., District : Raipur,
Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department
Alat Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Naveen Government Girls College, Narayanpur, District -
Narayanpur (Chhattigarh).
---- Respondents
W.P.(S). No. 3616 of 2022
Madhu Pandey D/o Suvash Chandra Pandey Aged About 31 Years Working As Guest Faculty (English) At Government W.W. Patankar Girls Pg College Durg, District Durg Chhattisgarh., District : Durg, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Alat Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Govt. W.W. Patankar Girls Pg College , Durg, District Durg Chhattisgarh., District : Durg, Chhattisgarh
---- Respondents W.P.(S). No. 3617 of 2022 Hemant Kumar S/o Shravan Aged About 24 Years Working As Guest Faculty (Botany) At Atal Bihari Vajpayee Govt. College Nagarda, District - Janjgir Champa Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Alat Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
23. Principal, Atal Bihari Vajpayee Govt. College Nagarda District Janjgir Champa Chhattisgarh.
---- Respondents W.P.(S). No. 3660 of 2022 Alima Soni D/o Uemesh Soni Aged About 25 Years Working As Guest Faculty (Chemistry) At Government R.B.R. N.E.S. P.G. College , Jashpurnagar, District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Alat Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Government R.B.R. N.E.S. P.G. College , Jashpurnagar, District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
---- Respondents W.P.(S). No. 3663 of 2022 Manoj Kumar Sahu S/o Netram Sahoo Aged About 44 Years Working As Guest Faculty (English) Govt. Naveen College Saragaon, District : Janjgir- Champa, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Alat Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Govt. Naveen College Saragaon, District : Janjgir-
Champa, Chhattisgarh
---- Respondents W.P.(S). No. 3671 of 2022 Renuka Singh D/o Shiv Kumar Singh Aged About 24 Years Working As Guest Faculty (Botany) At Govt. Vijay Bhushan Singhdeo Girls College, Jashpur, District : Jashpur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh 3
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Govt. Vijay Bhushan Singhdeo Girls College, Jashpur, District : Jashpur, Chhattisgarh
---- Respondents W.P.(S). No. 3677 of 2022 Emasushan Minj D/o Rajesh Minj Aged About 31 Years Working As Guest Faculty, (Microbiology) At Govt, Vijay Bhushan Singhdeo Girls P.G. College, Jashpur District Jashpur Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal, Govt. Vijay Bhushan Singhdeo Girls P.G. College, Jashpur District Jashpur Chhattisgarh.
---- Respondents W.P.(S). No. 3839 of 2022 Vinisha Sahu D/o Dankuwar Singh Sahu Aged About 23 Years Working As Guest Faculty (Zoology) At B.C.S. P.G. College, Dhamtari,, District :
Dhamtari, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal, B.C.S. Govt. P.G. College, Dhamtari,, District : Dhamtari, Chhattisgarh
---- Respondents W.P.(S). No. 3840 of 2022 Kurso Poyami S/o Ludhru Poyami Aged About 29 Years Working As Guest Faculty (Sociology) At Naveen Govt. Girls Collage, Narayanpur, District : Narayanpur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, 4 Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Naveen Govt. Girls College Narayanpur, District :
Narayanpur, Chhattisgarh
---- Respondents W.P.(S). No. 3841 of 2022 Lokesh Kumar Suman S/o Parmeshwar Suman Aged About 29 Years Working As Guest Faculty (Botany) At Govt. Kachana Dhurwa College, Chhura, District Gariyaband, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal, Govt. Kachana Dhurwa College, Chhura, District :
Gariyabandh, Chhattisgarh
---- Respondents W.P.(S). No. 3842 of 2022 Seema Jaltare D/o Krishn Kumar Jaltare Aged About 24 Years Working As Guest Faculty (Zoology) At Govt. Naveen Collage, Saragaon, District :
Janjgir-Champa, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Govt. Naveen College Saragaon, District : Janjgir-
Champa, Chhattisgarh
---- Respondents W.P.(S). No. 3844 of 2022 Rajendra Kumar Rajak S/o Chandra Kumar Rajak Aged About 27 Years Working As Guest Faculty (Political Science) At Govt Naveen Girls College, Bijapur, District : Bijapur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya 5 Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Govt. Naveen Girls College Bijapur, District : Bijapur, Chhattisgarh
---- Respondents W.P.(S). No. 3846 of 2022 Deepti Soni D/o Ramakant Soni Aged About 24 Years Working As Guest Faculty (Political Science) At Govt. Rajkumar Dhiraj Singh College, Udaypur, District : Surguja (Ambikapur), Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Govt. Rajkumar Dhiraj Singh College Udaypur, District :
Surguja (Ambikapur), Chhattisgarh
---- Respondents W.P.(S). No. 3850 of 2022
1. Mohit Kumar Joshi S/o Gangaram Joshi Aged About 32 Years Working As Guest Faculty (Hindi) At Govt. Naveen Girls Collage, Bijapur, District : Bilajapur, Chhattisgarh
2. Moh. Afrid Khan S/o Ayyub Khan Aged About 25 Years Working As Guest Faculty (Botany) At Govt. Naveen Girls Collage, Bijapur, District : Bijapur, Chhattisgarh
3. Ritesh Gandharia S/o Ramaiya Gandharia Aged About 27 Years Working As Guest Faculty (Mathematics) At Govt. Naveen Girls Collage, Bijapur, District : Bijapur, Chhattisgarh
4. K.G. Kiran D/o K.G. Radhakrishna Aged About 25 Years Working As Guest Faculty (Physics) At Govt. Naveen Girls Collage, Bijapur, District : Bijapur, Chhattisgarh
5. Sarita Kudiyam D/o Mararam Kudiyam Aged About 26 Years Working As Guest Faculty (Commerce) At Govt. Naveen Girls Collage, Bijapur, District : Bijapur, Chhattisgarh
6. Sant Kumar S/o Bihau Ram Aged About 27 Years Working As Guest Faculty (Economics) At Govt. Naveen Girls Collage, Bijapur, District : Bijapur, Chhattisgarh
---- Petitioners Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya 6 Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Govt. Naveen Girls Collage, Bijapur, District : Bijapur, Chhattisgarh
---- Respondents W.P.(S). No. 3851 of 2022
1. Vinod Kumar Tandan S/o Tiloo Ram Tandan Aged About 27 Years Working As Guest Faculty (Hindi) At Govt. Shahid Venkatrao P.G. College, Bijapur,, District : Bijapur, Chhattisgarh
2. Lilima Goyal D/o Manbodh Goyal Aged About 25 Years Working As Guest Faculty (Commerce) At Govt. Shahid Venkatrao P.G. College, Bijapur,, District : Bijapur, Chhattisgarh
---- Petitioners Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Govt. Shahid Venkatrao P.G. College, Bijapur,, District :
Bijapur, Chhattisgarh
---- Respondents W.P.(S). No. 3852 of 2022 Pankaj Mohan Yadav S/o Chhatra Mohan Yadav Aged About 29 Years Working As Guest Faculty (English) New Govt. College Kansabel, District Jashpur (C.G.)
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal New Govt. College Kansabel, District Jashpur (C.G.)
---- Respondents W.P.(S). No. 3853 of 2022 Pritam Singh Thakur S/o Gyanendra Singh Aged About 26 Years Working As Guest Faculty (Chemistry) At Govt. Naveen College, Manora District Jashpur Chhattisgarh.
---- Petitioner 7 Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal, Govt. Naveen College, Manora District Jashpur Chhattisgarh.
---- Respondents W.P.(S). No. 3877 of 2022
1. Ashutosh Patel S/o Leelaram Patel Aged About 26 Years Working As Guest Faculty (Physics) At Dr. Jwala Prasad Mishra Govt. Science College, Mungeli, District Mungeli (C.G.)
2. Dr. Anjani Verma D/o Pahalwan Singh Verma Aged About 31 Years Working As Guest Faculty (Zoology) At Dr. Jwala Prasad Mishra Govt. Science College, Mungeli, District Mungeli (C.G.)
---- Petitioners Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Dr. Jwala Prasad Mishra Govt. Science College, Mungeli, District Mungeli (C.G.)
---- Respondents W.P.(S). No. 3878 of 2022 Shiklesh Kumar Nareti S/o Budharu Ram Aged About 31 Years Working As Guest Faculty (Sociology) At Govt. Naimichand Jain College, Dallirajhara, District Balod Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal, Govt. Naimichand Jain College, Dallirajhara, District Balod Chhattisgarh.
---- Respondents 8 W.P.(S). No. 3879 of 2022 Vivek Chouhan S/o Jivan Lal Chouhan Aged About 29 Years Working As Guest Faculty (Hindi) At Late Pyarelal Kanwar Govt. College, Bhaisma, District : Korba, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Late Pyarelal Kanwar Govt. College, Bhaisma, District-
Korba, Chhattisgarh.
---- Respondents W.P.(S). No. 3880 of 2022 Rajlaxmi Sahu D/o Nirakar Sahu Aged About 24 Years Working As Guest Faculty (Mathematics) At Government M.M.R. P.G. College , Champa , District Janjgir Champa Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Government M.M.R. P.G. College Champa , District Janjgir Champa Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
---- Respondents W.P.(S). No. 3881 of 2022 Amarnath Yadav S/o Manbodh Yadav Aged About 26 Years Working As Guest Faculty (Chemistry) At Govt. R.B.R.N.E.S.P.G. College, Jashpurnagar, District : Jashpur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Govt. R.B.R.N.E.S.P.G. College, Jashpurnagar, District :
9Jashpur, Chhattisgarh
---- Respondents W.P.(S). No. 3882 of 2022 Gourav Gupta S/o Ramavtar Gupta Aged About 26 Years Working As Guest Faculty (History) At Government Naveen College, Bagbahar, District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Government Naveen College, Bagbahar , District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
---- Respondents W.P.(S). No. 3883 of 2022 Gullu Ram Dewangan S/o Dwarika Dewangan Aged About 24 Years Working As Guest Faculty (Zoology) At Naveen Government Girls College , Takhatpur, District Bilaspur Chhattisgarh., District : Bilaspur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Naveen Government Girls College, Takhatpur, District Bilaspur Chhattisgarh.
---- Respondents W.P.(S). No. 3885 of 2022 Hemlal Kamalpatre S/o Chaudas Kamalpatre, Aged About 30 Years Working As Guest Faculty (Economics) At Late Daulatram Sharma Govt. P.G. College, Kasdol, District : Balodabazar-Bhathapara, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department 10 Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Late Daulatram Sharma Govt. P.G. College, Kasdol, District : Balodabazar-Bhathapara, Chhattisgarh
---- Respondents W.P.(S). No. 3886 of 2022
1. Akriti Pandey D/o Rakesh Kumar Pandey Aged About 23 Years Working As Guest Faculty (Physics) At Govt. Ramanuj Pratap Singhdeo P.G. College, Baikunthpur, District- Koriya, Chhattisgarh.
2. Smt. Sunita Singh W/o Premend Pratap Singh Aged About 42 Years Working As Guest Faculty (Chemistry) At Govt. Ramanuj Pratap Singhdeo P.G. College Baikunthpur, District- Koriya, Chhattisgarh.
---- Petitioners Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Govt. Ramanuj Pratap Singhdeo P.G. College, Baikunthpur, District- Koriya, Chhattisgarh.
---- Respondents W.P.(S). No. 3887 of 2022 Sanjay Kumar S/o Anand Ram Aged About 25 Years Working As Guest Faculty (Sociology) At Thakur Shobha Singh Govt. College, Patthalgaon, District Jashpur (C.G.)
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Thakur Shobha Singh Govt. College, Patthalgaon, District Jashpur (C.G.)
---- Respondents W.P.(S). No. 3891 of 2022 Kanchan Mishra D/o Rohani Prasad Mishra Aged About 25 Years Working As Guest Faculty (Commerce) At Dr. Bhanwar Singh Porte Govt. College, Pendra, District Gaurela-Pendra-Marvahi (C.G)
---- Petitioner 11 Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Dr. Bhanwar Singh Porte Govt. College, Pendra, District Gaurela-Pendra-Marvahi (C.G)
---- Respondents W.P.(S). No. 3687 of 2022 Nutan Deshmukh D/o Poshan Kumar Deshmukh Aged About 28 Years Working As Guest Faculty (Commerce) At Govt. W.W. Patankar Girls Pg College, Durg, District : Durg, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Govt. W.W. Patankar, Girls Pg College, Durg, District :
Durg, Chhattisgarh
---- Respondents W.P.(S). No. 3606 of 2022 Smt. Nirmala Ekka D/o Late Shri Juliush Ekka Aged About 43 Years Working On The Post Of Guest Faculty (Political Science), At Government Revatiraman Mishra Postgraduate College, Surajpur, District - Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Commissioner, Higher Education, Directorate at Indrawati Bhawan, New Raipur, P.S. Rakhi, Dist. Rakhi (Chhattisgarh).
3. Principal Government Revatiraman Mishra Postgraduate College, Surajpur, District - Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh
---- Respondents W.P.(S). No. 3619 of 2022 Versha Yadav D/o Shri Sukhau Ram Aged About 26 Years Working On The Post Of Guest Faculty (Mathematics), At Govt. New Girls College, 12 Surajpur, District : Surajpur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Commissioner, Higher Education, Directorate at Indrawati Bhawan, New Raipur, P.S. Rakhi, Dist. Rakhi (Chhattisgarh).
3. Principal Govt. New Girls College, Surajpur, District : Surajpur, Chhattisgarh
---- Respondents W.P.(S). No. 3653 of 2022 Nisha Khattri D/o Shri Krishna Kumar Khattir, Aged About 28 Years Working No The Post Of Guest Faculty (Political Science), At Govt.
Revatiraman Mishra Post Graduate College, Surajpur, District Surajpur Chhattisgarh.
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Commissioner, Higher Education, Directorate at Indrawati Bhawan, New Raipur, P.S. Rakhi, Dist. Rakhi (Chhattisgarh).
3. Principal Govt. Revatiraman Mishra Post Graduate College, Surajpur, District Surajpur Chhattisgarh.
---- Respondents W.P.(S). No. 3874 of 2022 Smt. Seema Bara W/o Shri Mahindra Ram Aged About 28 Years Working On The Post Of Guest Faculty (Botany), At Govt. Ramanuj Pratap Singhdev College, Baikunthpur, District Koriya (C.G.)
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Commissioner, Higher Education, Directorate at Indrawati Bhawan, New Raipur, P.S. Rakhi, Dist. Rakhi (Chhattisgarh).
3. Principal, Govt. Ramanuj Pratap Singdev College, Baikunthpur, District - Koriya Chhattisgarh.
---- Respondents 13 W.P.(S). No. 3780 of 2022 Shivendra Sahu S/o Shri Makhanlal Sahu Aged About 32 Years Occupation Guest Faculty (English) Government Nehru P.G. College Dongargarh District- Rajnandgaon (C.G.) R/o Ataria Rajnandgaon Kusamiataria Dist Rajnandgaon (C.G.)
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Commissioner, Higher Education, Directorate at Indrawati Bhawan, New Raipur, P.S. Rakhi, Dist. Rakhi (Chhattisgarh).
3. Principal Government Nehru P.G. College Dongargarh District-
Rajnandgaon (C.G.)
---- Respondents W.P.(S). No. 3709 of 2022
1. Dr. Manju Sharma W/o Sushil Sharma, Aged About 51 Years R/o House No. 338, Chinmay Kunj, Shiv Mandir Gali, Ward No. 15, Mahaveer Chowk, Mahasamund, Tehsil And District Mahasamund (Chhattisgarh)
2. Tesar Sahu, D/o Bednath Sahu, Aged About 24 Years R/o Ward No. 13, Chendriban Nawagaon, Balod, Tatenga, District : Balod, Chhattisgarh
---- Petitioners Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department, Atal Nagar, Raipur (Chhattisgarh), District : Raipur, Chhattisgarh
3. Principal, Government Mata Karma Kanya Mahavidyalaya, Machewa, Mahasamund, District : Mahasamund, Chhattisgarh
---- Respondents W.P.(S). No. 3843 of 2022 Kumari Kalpana D/o Pardesi Ram Kumbhkar Aged About 26 Years Working As Guest Faculty (Botany) At Naveen Govt. Girls College, Narayanpur District Narayanpur Chhattisgarh.
---- Petitioner 14 Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal, Naveen Govt. Girls College, Narayanpur District Narayanpur Chhatisgarh.
---- Respondents W.P.(S). No. 3847 of 2022 Nisha Kumari D/o Dutichandra Sahu Aged About 25 Years Working As Guest Faculty (Mathematics) At Govt. Naveen Girls College Balrampur District Balrampur Ramanujganj (Chhattisgarh)
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal, Govt. Naveen Girls College Balrampur District Balrampur Ramanujganj (Chhattisgarh)
---- Respondents W.P.(S). No. 3848 of 2022 Aarti Verma D/o Bohit Kumar Verma Aged About 34 Years Working As Guest Faculty (Chemistry) At Naveen Govt. Girls College, Narayanpur,, District : Narayanpur, Chhattisgarh
---- Petitioner Versus
1. State Of Chhattisgarh Through The Secretary, Department Of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar Naya Raipur, District - Raipur (Chhattigarh)., District : Raipur, Chhattisgarh
2. Additional Director, Directorate Of Higher Education Department Atal Nagar, Naya Raipur, District - Raipur (Chhattisgarh).
3. Principal Naveen Govt. Girls College, Narayanpur,, District :
Narayanpur, Chhattisgarh
---- Respondents 15 For Petitioners : Mr. Govind Prasad Dewangan, Advocate Mr. Jai Prakash Shukla, Advocate Mr. Nishikant Sinha, Advocate Mr. Chandradeep Prasad, Advocate Ms. Anuja Sharma, Advocate For Respondents/State : Mr. Amrito Das, Additional Adv. General Ms. Sunita Jai, Govt. Advocate Mr. Avinash Singh, Mr. Kunal Das, Mr. Anshumal Shrivastava and Mr. Suyashdhar, Panel Lawyers Hon'ble Shri Justice Rajendra Chandra Singh Samant Order On Board 15/06/2022
1. All these petitions are being heard and disposed off by this common order as there is common question is involved.
2. All these petitions have been filed praying for relief to allow the petitioners to perform the duties as Guest Lecturers in various educational institutions until the selection of regular lecturers/teachers.
3. It is submitted by the learned counsels appearing on behalf of the respective petitioners, that the petitioners have given services as Guest Faculty Lecturers in various places, since the past years.
Before their appointment as Guest Faculty Lecturer, all the petitioners had cleared the selection process for such appointment.
It is submitted that term of the appointment of the petitioners as Guest Lecturer has expired in April, 2022 and the petitioners have apprehension that the respondents authorities shall initiate process 16 for appointment of fresh Guest Lecturers in places of the petitioners.
It is submitted that in case of Meeta Dewangan Vs. State of C.G. & Ors, in W.P.(S) No. 1764 of 2022, decided on 15.03.2022, the similar question was involved, which has been decided in favour of the petitioner. Further the Supreme Court has held in case of State of Haryana Vs. Piara Singh and Ors., reported in (1992) 4 SCC 118, that an adhoc or temporary employee should not be replaced by another adhoc or temporary employee, he must be replaced only by a regularly selected employee. The case of the petitioners is same. Hence, it is prayed that appropriate direction be issued to the respondents authorities to accommodate the petitioners as Guest Lecturers in the educational institutions, until the regular appointment is made.
4. Learned State counsel appearing on behalf of the respondents opposes the petitions and the submissions made in this respect. It is submitted that the petitioners have filed these petitions only on the basis of apprehension that they may be replaced by some other newly appointed Guest Lecturer, therefore, no cause of action has arisen till date. The petitions filed are premature and are fit to be rejected. Relying on the order of the Coordinate Bench of this Court in W.P.(S) No. 6144 of 2021 between Roopa Devi Kurrey & Ors.
Vs. State of C.G. & Anr. decided on 12.11.2021, it is submitted that the learned Single Judge has very clearly held that in the similar case, that no cause of action has arisen for filing the petition and further the learned Single Bench has referred the matter to be placed before larger Bench by framing question, as to whether in absence of cause of action, the petition as framed and instituted 17 seeking the relief in the nature of issuance of writ of mandamus under Article 226 of the Constitution of India could be held to be sustainable? It is submitted that until this question is decided by the larger Bench, the present petitions are not fit to be considered.
Hence, all the petitions may be dismissed.
5. In reply, it is submitted by the learned counsels for the petitioners that in similar cases, several orders have been passed by the Coordinate Bench by this Court, subsequent to the passing of the order dated 12.11.2021 in W.P.(S) No. 6144 of 2021. Reference is made to the order passed in W.P.(S) No. 2710 of 2022 and bunch of other cases, on 21.04.2022, in W.P.(S) No. 3390 of 2022, passed on 10.05.2022 and in W.P.(S) No.3442 of 2022, passed on 11.05.2022. It is submitted that similar objection was raised by the respondents side, before the Coordinate Bench of this Court despite that these orders have been passed and appropriate directions have been issued.
6. It is further submitted that in recent development the State Government has issued an order dated 12.10.2021, directing the Commissioner, Directorate of Higher Education, that Guest Lecturers regarding whom there is direction of the High Court, the same should be followed and as there is direction with respect to the Guest Lecturers, which are being followed and complied with by the State. Similar direction is required for present petitioners also.
Hence, it is submitted that present petitions may also be disposed off in the same line.
187. I have heard the learned counsel for the parties and perused the documents placed on record.
8. In case of Roopa Devi Kurre (Supra), the learned Single Bench has although held that no cause of action was present in that case on the basis of the facts present in that case, however, the question has been framed by the Single Bench that as to whether the petitioner under Article 226 can be entertained despite absence of cause of action or not.
9. In case of Aadi Saiva Sivachariyargal Nala Sangam & Ors. Vs. State of Tamil Naidu, reported in AIR 2016 209, it was held by the Supreme Court in para-10, which is as follows :-
"10. It is difficult for us to accept the contentions advanced on behalf of the respondents with regard to the maintainability of writ petitions on two counts. Firstly, it is difficult to appreciate as to why the petitioners should be non-suited at the threshold merely because the G.O. dated 23.05.2006 has not been given effect to by actual orders of the State Government. The institution of a writ proceeding need not await actual prejudice and adverse effect and consequence. An apprehension of such harm, if the same is well founded, can furnish a cause of action for moving the Court. The argument that the present writ petition is founded on a cause relating to appointment in a public office and hence not entertainable as a public interest litigation would be too simplistic a solution to adopt to answer the issues that have been highlighted which concerns the religious faith and practice of a large number of citizens of the country and raises claims of century old traditions and usage having the force of law. The 19 above is the second ground, namely, the gravity of the issues that arise, that impel us to make an attempt to answer the issues raised and arising in the writ petitions for determination on the merits thereof."
10. In view of the observations of Supreme Court in case of Adi Saiva Sivachariyargal Nala Sangam (Supra), this Court is of the view that such technical objection should not come on the way when there is question of right involved to be considered upon.
11. In W.P.(S) No. 2710 of 2022, W.P.(S) No. 3442 of 2022, W.P.(S) No. 3390 of 2022, the Coordinate Bench has placed reliance on the judgment of this Court in case of Manju Gupta & Ors. Vs. State of C.G. W.P.(S) No. 4406 of 2016, decided on 27.02.2017. In paragraph 8 to 11 of the judgment of Manju Gupta's case, it has been held as under :-
"8. True it is, that the Petitioners' status is that of a Guest Lecturer but that does not mean that they do not have any right. There is always a legitimate expectation of the Petitioners that since the filling up of the posts has not been initiated by way of a regular appointment or by contractual appointments, the Petitioners would be permitted to continue.
9. The undisputed fact is that the Petitioners were given appointment only on undertaking given by them pursuant to an advertisement by the Respondents. In the undertaking which was made to be furnished by the Petitioners, they were made to undertake that their appointment would be till the posts are filled up by regular/contractual appointment. This by itself clearly gives an indication that unless the Respondents fill up the sanctioned vacant posts by either regular recruitment or by way of contractual 20 appointment, the Petitioners would continue as Guest Lecturers. On the practical aspect also the fact that the Petitioners are discharging the duties of Guest Lecturers for last more than 1-2 years, itself is a good ground for permitting the Petitioners to continue on the said posts as Guest Lecturers, simply for the reason of their experience on the said post, as fresh recruitment would mean that persons with no or less experience would be participating in the recruitment process, which also would not be in the interest of the students who are undertaking training in the respective institutions.
10. Taking into consideration the decision of the Supreme Court in the case of Piara Singh (supra) and which has been further reiterated in the case of Dr. Chanchal Goyal (supra), this Court has no hesitation in reaching to the conclusion that the advertisement (Annexure P-1) so issued by the Respondents is definitely not in the interest of the students undertaking training at Industrial Training Institute, Ambikapur, and the same would amount to violation of Article 21 of the Constitution of India and the same therefore deserves to be and is accordingly quashed. The advertisement would be deemed to be quashed only to the extent of the recruitment against the posts at which the Petitioners are discharging. That is to say, the Respondents would be entitled to fill up the posts which are lying vacant by way of Guest Lecturers where there are no Guest Lecturers available.
11. It is directed that the Respondents would not be entitled for filling up the posts of Guest Lecturer by replacing the Petitioners unless the Respondents come up with a stand that the services of the Petitioners were dissatisfactory. The qaushment of 21 the advertisement issued by the Respondents would also not come in the way of the Respondents for filling up of the sanctioned vacant posts by regular recruitment or by way of contractual appointment for which the Respondents shall be free."
12. The judgment in case of State of Haryana & Ors. (Supra) and the judgment in case of Dr. Chanchal Goyal Vs. State of Rajasthan, reported in (2003) 3 SCC 485 have been referred in the Manju Gupta judgment.
13. In another judgment of Supreme Court in case of Hargurpratap Singh Vs. State of Punjab, reported in (2007) 13 SCC 292, it has been again held that one set of adhoc appointees should not be replaced by another set of adhoc appointees and the direction is given that adhoc appointees be continued in service until the regular appointments are made.
14. In view of these judicial pronouncement, the case of the petitioners is also fit to be considered on the same line. Hence, all the petitions are disposed off. The respondents are restrained from going in for fresh recruitment of adhoc Guest Lecturers with respect to the places on which, the petitioners in all the cases have been giving services so far as guest lecturers in different faculties and the appointment of the petitioners be considered in the institutions in which the petitioners were previously appointed so far it is practicable. It is made clear that this order of restraint is only with respect to the fresh appointment of adhoc Guest Lecturers. This order does not preclude the State Government for making regular appointments on the pay scale as prescribed on the post 22 concerned.
15. The petitioners in all the cases have also prayed for relief of proper remuneration regarding which it is observed that it shall be open for the petitioners to make suitable representation, before the respondents authorities and the respondents authorities shall be obliged to take a policy decision with respect to remuneration, which is appropriate for payment to the Guest Lecturers keeping in view the guidelines that have been laid down by the University Grants Commission.
16. With these observations, all the petitions are disposed off.
Sd/-
(Rajendra Chandra Singh Samant) Judge Balram