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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(4)(v) in Rajasthan Minor Mineral Concession Rules, 2017

(v)a scanned copy of notarised consent from the land owner where land is not owned by the applicant for excavation of brick earth;