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[Cites 0, Cited by 0] [Section 38(6)] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(6)(c) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(c)encouragement to gradually sustain themselves without state support and move out of the group home to stay in a place of their own after saving sufficient amount through their earnings;