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[Cites 0, Cited by 0] [Section 16A(1)] [Section 16A] [Entire Act]

State of Odisha - Subsection

Section 16A(1)(e) in The Orissa Co-operative Societies Act, 1962

(e)has been expelled by the Society or any other Society, unless a period of two years has expired from the date of such expulsion.