Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act] State of Punjab - Subsection Section 43(1)(c) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986 (c)of an employee employed under any agreement, in accordance with the terms of such agreement.