Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

State of Bihar - Subsection

Section 121(1)(a) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(a)the existence of any vacancy in, or any defect in the constitution of, the Coal Area Development Authority; or