Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1)(f) in Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016

(f)to coordinate marketing and promotion conducted by any agency - Government or non-governmental- at domestic and international level;