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State of Chattisgarh - Section

Section 46 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

46. Constitution of Committees.

- Where any authority of the University is given power by this Act, or Statute to appoint committees, such committees shall, save as otherwise provided, consist of members of the authority concerned and of such other persons, if any, as the authority, in each case, may think fit.