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Delhi High Court - Orders

Ram Kishan Gupta vs Union Of India & Anr on 8 February, 2022

Author: Vipin Sanghi

Bench: Vipin Sanghi, Jasmeet Singh

                           $~23
                           *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +      W.P.(C) 2380/2022 & CM APPL. 6837/2022
                                  RAM KISHAN GUPTA                                    ..... Petitioner
                                                     Through:     Mr. Samarjeet Deo, Adv.

                                                     versus

                                  UNION OF INDIA & ANR.                             ..... Respondents
                                                Through:          Mr. Yeeshu Jain, Standing Counsel
                                                                  with Ms. Jyoti Tyagi, Adv.
                                  CORAM:
                                  HON'BLE MR. JUSTICE VIPIN SANGHI
                                  HON'BLE MR. JUSTICE JASMEET SINGH
                                          ORDER

% 08.02.2022 Issue notice. Ms. Tyagi, learned Counsel, appears and accepts notice on behalf of the respondent.

Let the counter-affidavit be filed within 4 weeks and rejoinder, if any, be filed before the next date.

List on 11.04.2022 along with W.P.(C) 2151/2022.

VIPIN SANGHI, J JASMEET SINGH, J FEBRUARY 8, 2022/dm Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:10.02.2022 21:56:05