Delhi High Court - Orders
Ram Kishan Gupta vs Union Of India & Anr on 8 February, 2022
Author: Vipin Sanghi
Bench: Vipin Sanghi, Jasmeet Singh
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2380/2022 & CM APPL. 6837/2022
RAM KISHAN GUPTA ..... Petitioner
Through: Mr. Samarjeet Deo, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Adv.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 08.02.2022 Issue notice. Ms. Tyagi, learned Counsel, appears and accepts notice on behalf of the respondent.
Let the counter-affidavit be filed within 4 weeks and rejoinder, if any, be filed before the next date.
List on 11.04.2022 along with W.P.(C) 2151/2022.
VIPIN SANGHI, J JASMEET SINGH, J FEBRUARY 8, 2022/dm Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:10.02.2022 21:56:05