Rajasthan High Court - Jodhpur
M/S. Jai Shri Baba Balanknathji ... vs State Of Rajasthan on 7 May, 2022
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 4247/2022
1. M/s. Jai Shri Baba Balanknathji Suppliers, Through
Proprietor Mohan Ram S/o Shri Shankar Ram, Aged 41
Years, Resident Of Village Gadhwala, Tehsil And District
Bikaner
2. Madan Lal S/o Shri Hajari Ram, Aged About 40 Years,
Resident Of Village Ranisar, Tehsil Loonkaransar District
Bikaner.
3. Om Prakash S/o Shri Arjun Ram, Aged About 50 Years,
Resident Of Village Ranisar, Tehsil Loonkaransar District
Bikaner.
4. Rameshwar Lal S/o Shri Sahi Ram, Aged About 50 Years,
Resident Of Village Ranisar, Tehsil Loonkaransar District
Bikaner.
5. Prithviraj S/o Ram Chandra, Aged About 41 Years,
Resident Of Arjunsar Station, Tehsil Loonkaransar District
Bikaner.
6. Devi Lal S/o Mani Ram, Aged About 40 Years, Resident Of
Village Didwana, Tehsil Suratgarh District Bikaner.
7. Hajari Ram S/o Shri Parma Ram, Aged About 60 Years,
Resident Of Village Ranisar, Tehsil Loonkaransar District
Bikaner.
8. Kaushalya Devi W/o Hajari Ram, Aged About 50 Years,
Village Ranisar, Tehsil Loonkaransar District Bikaner.
9. Subhash S/o Nanu Ram, Aged About 42 Years,
Raghunathpura, Tehsil Suratgarh, District Sri Ganganagar.
10. Indraj S/o Chunni Lal, Aged About 34 Years, Village
Ranisar, Tehsil Loonkaransar District Bikaner.
11. Daulat Ram S/o Kumbha Ram, Aged About 28 Years,
Village Ranisar, Tehsil Loonkaransar District Bikaner.
12. Girdhari Lal S/o Taru Ram, Aged About 50 Years, Village
Ranisar, Tehsil Loonkaransar District Bikaner.
13. Jalu Ram S/o Chunni Lal, Aged About 36 Years, Village
Ranisar, Tehsil Loonkaransar District Bikaner.
14. Keshu Ram S/o Arjan Ram, Aged About 42 Years, Village
Ranisar, Tehsil Loonkaransar District Bikaner.
15. Pat Ram S/o Pura Ram, Aged About 43 Years, Village
Ranisar, Tehsil Loonkaransar District Bikaner.
16. Sohan Lal S/o Lichhman Ram, Aged About 43 Years,
Village Ranisar, Tehsil Loonkaransar District Bikaner.
17. Krishan Lal S/o Mani Ram, Aged About 42 Years,
Daidaspura, Tehsil Suratgarh District Sri Ganganagar.
18. Krishna Devi W/o Ram Lal, Aged About 38 Years, Village
Ranisar, Tehsil Loonkaransar District Bikaner.
19. Saroj Devi W/o Madan Lal, Aged About 36 Years, Village
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Ranisar, Tehsil Loonkaransar District Bikaner.
20. Soni Ram S/o Kishan Lal, Aged About 30 Years, Village
Didwana Tehsil Suratgarh District Sri Ganganagar.
21. Sandeep Kumar S/o Raji Ram, Aged About 30 Years,
Hindore, Tehsil Suratgarh District Sri Ganganagar.
22. Vinod Kumar, S/o Megha Ram, Resident Of Rajiyasar
Tehsil Suratgarh District Sri Ganganagar.
23. Radhakishan S/o Bhadar Ram, Aged About 42 Years,
Sirasar, Tehsil Suratgarh District Sri Ganganagar.
24. Murlidhar S/o Devi Lal, Aged About 42 Years, Ward No.5,
Suratgarh District Sri Ganganagar.
25. Devi Lal S/o Bhera Ram, Aged About 65 Years, Ratasar,
Tehsil Suratgarh District Sri Ganganagar.
26. Ram Kumar S/o Devi Lal, Aged About 38 Years, Ratasar,
Tehsil Suratgarh District Sri Ganganagar.
27. Sahinath, S/o Khetnath, Resident Of Aadsar, Tehsil
Suratgarh District Bikaner.
28. Om Prakash S/o Parma Ram, Aged About 50 Years,
Ranisar, Tehsil Loonkaransar District Bikaner.
29. Het Ram S/o Mani Ram, Aged About 40 Years,
Daidaspura, Tehsil Suratgarh District Sri Ganganagar.
30. Gayatri W/o Ranjeet Singh, Aged About 36 Years,
Daidaspura, Tehsil Suratgarh District Sri Ganganagar.
31. Raju Ram S/o Nand Ram, Aged About 36 Years, Village
Daniyasar, Tehsil Rawatsar, District Hanumangarh.
32. Tara Chand Bishnoi S/o Ramswaroop Bishnoi, Aged About
38 Years, Lalgarh, Rampura Gali No.2, Near Animal
Hospital, Bikaner.
33. Ramnarayan S/o Rameshwar Lal Godara, Aged About 35
Years, Village Molaniya, Tehsil And District Bikaner.
34. Munni Ram S/o Rameshwar Lal, Aged About 34 Years,
Village Ramsar, Tehsil And District Bikaner.
35. Babu Lal S/o Shankar Ram, Aged About 38 Years, Village
Gadhwala, Tehsil And District Bikaner.
36. Shankar Ram S/o Ishwar Ram, Aged About 62 Years,
Village Gadhwala, Tehsil And District Bikaner.
37. M/s Bhagirath Ram Lal, Through Proprietor Bhagirath S/o
Mohan Ram, Aged 41 Years, Resident Of Village Bamblu,
Tehsil And District Bikaner.
38. M/s Krishna Construction Co., Through Proprietor Birbal
Ram S/o Nana Ram, Aged 41 Years, Resident Of
Bhimnagar, Mukta Prasad, Bikaner.
39. Birbal Ram S/o Nanu Ram, Aged About 41 Years,
Bhimnagar, Mukta Prasad, Bikaner.
40. Hadmana Ram S/o Badra Ram, Aged About 40 Years,
Village Bamblu Tehsil And District Bikaner.
41. Ramrakh S/o Badra Ram, Aged About 43 Years, Village
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Bamblu Tehsil And District Bikaner.
42. Mukna Ram S/o Badra Ram, Aged About 41 Years, Village
Bamblu Tehsil And District Bikaner.
43. Dungar Ram S/o Mohan Ram, Aged About 42 Years,
Village Bamblu Tehsil And District Bikaner.
44. Ram Lal S/o Mohan Ram, Aged About 36 Years, Village
Bamblu Tehsil And District Bikaner.
45. Bhagirath S/o Mohan Ram, Aged About 36 Years, Village
Bamblu Tehsil And District Bikaner.
----Petitioners
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of
Transport, Government Of Rajasthan, Secretariat,
Rajasthan, Jaipur.
2. The Secretary, Department Of Mines And Geology, Govt.
Of Rajasthan, Secretariat, Rajasthan, Jaipur.
3. Regional Transport Officer, Bikaner.
4. Regional Transport Officer, Ajmer.
5. Regional Transport Officer, Sikar.
6. The Director, Mines And Geology, Rajasthan, Udaipur.
7. District Transport Officer, Sujangarh District Churu.
8. District Transport Officer, Nokha District Bikaner.
9. District Transport Officer, Bikaner.
----Respondents
For Petitioner(s) : Mr. R.S. Choudhary
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order 07/05/2022 Learned counsel for the petitioners submits that the issue involved in the writ petition is no more res integra and stands resolved by an order of this Court dated 14.03.2022 passed in S.B. Civil Writ Petition No.1964/2022 in case of Zabir Khan Vs. State of Rajasthan & Ors. and other connected matters. He submits that the instant writ petition may also be disposed of in similar terms.
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(4 of 4) [CW-4247/2022] Taking into consideration the contentions advanced by learned counsel for the petitioners, this writ petition is disposed of in terms of order dated 14.03.2022 in case of Zabir Khan (supra) which shall apply mutatis mutandis to this case also.
(VIJAY BISHNOI),J 179-Arun/-
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