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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(b) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(b)up-keep of the property of the University including the departments, regional centres, study centres, and the hostels;