Delhi High Court - Orders
Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 31 October, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2020, I.A. 5806/2020 (stay), I.A. 5807/2020
(delay), I.A. 9276/2020 & I.A. 15947/2021
OIL AND NATURAL GAS CORPORATION LIMITED
..... Petitioner
Through: Mr. S.K. Gandhi and Mr. Amogh
Bansal, Advs.
versus
CONSORTIUM OF SREE MEIL ..... Respondent
Through: Mr. Purvesh Buttan and Mr. Prateek
Narwar, Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 31.10.2023 At joint request, list on 09.01.2024.
DINESH KUMAR SHARMA, J OCTOBER 31, 2023 rb This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 21:10:35