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Delhi High Court - Orders

Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 31 October, 2023

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~13
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 438/2020, I.A. 5806/2020 (stay), I.A. 5807/2020
                                                (delay), I.A. 9276/2020 & I.A. 15947/2021

                                                OIL AND NATURAL GAS CORPORATION LIMITED
                                                                                                                                ..... Petitioner
                                                                                      Through:                 Mr. S.K. Gandhi and Mr. Amogh
                                                                                                               Bansal, Advs.

                                                                                      versus

                                                CONSORTIUM OF SREE MEIL                                                         ..... Respondent
                                                                                      Through:                 Mr. Purvesh Buttan and Mr. Prateek
                                                                                                               Narwar, Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER

% 31.10.2023 At joint request, list on 09.01.2024.

DINESH KUMAR SHARMA, J OCTOBER 31, 2023 rb This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 21:10:35