Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(2) in The Jammu and Kashmir Development Act, 1970

(2)Where any such pension or provident fund has been constituted, the Government may declare that the provisions of the provident Funds Act, Svt. 1998 shall apply to such fund as if were a Government Provident Fund.