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State of West Bengal - Section

Section 32 in The West Bengal Council Of Higher Secondary Education Act, 1975

32. Audit report. -

(1)Not more than fourteen days after completion of the audit the auditor shall submit to the State Government a report on the accounts audited, and shall send a copy thereof to the Council which shall forward it to the State Government together with its observations thereon.
(2)The State Government shall take such action on the audit report as it thinks fit.