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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1)(iii) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

(iii)receive such salary and allowances and be governed by such terms and conditions of service as the Nigam may, with the approval of the State Government, determine :