Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 5 in The Railway Protection Force (Amendment) Act, 2003

5. Amendment of section 12.-

In section 12 of the principal Act, for the words" railway property" wherever they occur, the words" railway property, passenger area and passengers" shall be substituted.