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State of Bihar - Section
Section 32A in Patna High Court Rules, 1916
32A. On the back of the last sheet of the copy shall be recorded the cost paid by the parties applying for copies in the form given below: -
| Rs. | Paise | |||||
| Application for copy | ... | ... | ... | |||
| Searching fee | ... | ... | ... | |||
| Extra fee for urgency | ... | ... | ... | |||
| Folios | ... | ... | ... | |||
| Other items, if any | ... | ... | ... | |||
| Total | ... | ... | ... |