Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 32A in Patna High Court Rules, 1916

32A. On the back of the last sheet of the copy shall be recorded the cost paid by the parties applying for copies in the form given below: -

          Rs. Paise
Application for copy ... ... ...      
Searching fee ... ... ...      
Extra fee for urgency ... ... ...      
Folios ... ... ...      
Other items, if any ... ... ...      
    Total ... ... ...