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State of Andhra Pradesh - Section

Section 35 in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

35. Demonstration of the Marked copy of the electoral role.

- Immediately before the commencement of the poll, the Presiding Officer shall also demonstrate to the Polling Agents and others present that the marked copy of the electoral roll to be used during the poll does not contain:
(a)any entry other than that made in pursuance of Rules 22, 23, 24 and 48: and
(b)any mark other than the mark made in pursuance of those rules.