Section 17(3) in The Delhi Agricultural Produce Marketing (Maintenance, Management, Regulating of Vehicular Traffic and Conditions of use) Rules, 2000
(3)No person shall, without the prior approval of the marketing committee or any other officer authorised by it in this behalf, open, break up, displace or make any alteration or cause any injury to the soil or pavement or any wall or other material belonging to a.public authority.
