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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Bombay Presidency - Subsection

Section 1(a) in City of Bombay Municipal (Supplementary) Act, 1888

(a)the jurisdiction thereby conferred upon Appellate Benches of Municipal Authorities and upon Presidency and other Magistrates and Courts of Small Municipal Causes or any Judge of such a Court and