Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 025] [Entire Act]

State of Maharashtra - Subsection

Section 025(4) in The Maharashtra Shops and Establishments Act, 1948

(4)The employees who have giventheir consent be only placed on duty on the day of weekly holidayor other holiday.