Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 46 in Rajasthan Forest Subordinate Service Rules, 2015

46. Confirmation.

- A person placed on probation under Rule 43 shall be confirmed in his appointment at the end of his period of probation, if: -
(a)he/she has passed the departmental examination and has successfully under gone such training as the Government may from time to time, specify.
(b)the Appointing Authority is satisfied that his / her integrity is unquestionable and he/she is otherwise fit for confirmation.
Part-VII Pay