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Himachal Pradesh High Court

Balinder vs . The Mahalaxmi Co-Operative Credit ... on 19 December, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Balinder Vs. The Mahalaxmi Co-operative Credit Society Ltd.

.

Cr. Revision No.589 of 2022 19.12.2022 Present Mr. Varun Rana, Advocate, for the petitioner.

Further one week's time, as prayed for, is granted to the petitioner to take steps for the service of the respondent, enabling the Registry to issue notice, returnable within a period of four weeks.

List before appropriate Bench.

(Sandeep Sharma) Judge 19th December, 2022 (shankar) ::: Downloaded on - 19/12/2022 20:37:50 :::CIS