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[Cites 0, Cited by 0] [Section 146] [Entire Act]

State of West Bengal - Subsection

Section 146(e) in Police Regulations, Calcutta, 1968

(e)Investigating Officers are responsible for seeing that finger print slips of persons arrested in connection with their cases are sent to Finger Print Bureaux in accordance with these instructions. They shall clearly note on the requisition slip the number of slips required and the Bureaux to which they are to be sent.