Delhi High Court - Orders
Dharam Singh (Decased) Thr Lrs & Ors vs Union Of India & Anr on 21 March, 2018
Author: J.R. Midha
Bench: J.R. Midha
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 369/2017 and C.M. Appl. 46065/2017
DHARAM SINGH (DECASED) THR LRS & ORS ..... Appellants
Through: NEMO.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Advocate for
respondent No.1
Mr. Apoorv Tripathi and Mr.
Shantanu Aggarwal, Advocates for
respondent No.2 with Mr. Amitabh
Srivastava, Law Officer
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 21.03.2018 There is no appearance on behalf of appellants. Renotify on 09th May, 2018.
J.R. MIDHA, J.
MARCH 21, 2018 rsk