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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 24(1)(i) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(i)for education outside India or academic, technical, professional or vocational course beyond the High School stage; and