Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Representation of the People (Miscellaneous Provisions) Act, 1956 5. [Sub-section (7) omitted by Act 27 of 1956, s. 3 (w.e.f. 28-8-1956)* * * * *].
