Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(1) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(1)The University shall constitute a Finance Committee consisting of the following members, namely :-
(a)the Vice-Chancellor;
(b)the Comptroller;
(c)a member chosen by the Board from amongst the official members; and
(d)a member chosen by the Board from amongst the non-official members.