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[Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(6)(b) in Alagappa University Act, 1985

(b)exercise such other powers and perform such other financial functions as may be assigned to him by the Syndicate or as may be prescribed by the statutes or the ordinances: