Section 467 in Rules of the High Court of Judicature for Rajasthan, 1952
467. Definitions.
- In this chapter:(a)"High Court" means the High Court of Judicature for Rajasthan at Jodhpur.(b)"Registrar" means the Registrar of the High Court.(c)"District Judge" means a Judge presiding over a District Court in the State of Rajasthan.
