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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Goa - Subsection

Section 57(1) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(1)A town planning scheme may be made in accordance with the provisions of this Act in respect of any land which is-
(i)in the course of development,
(ii)likely to be used for building purposes, and
(iii)already built upon.