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State of Goa - Section

Section 335 in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

335. Record of the approval of the closed will.

- The records of approval of closed wills shall be made in the respective book. It shall contain the details of the place, the day, month and year, when the record of approval was made and the names and addresses of the testator and the witnesses.