Kerala High Court
Monisha.M vs State Of Kerala on 21 December, 2023
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
WP(C) No.43564/2023 1/4 Order Date : 21-12-2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
Thursday, the 21st day of December 2023 / 30th Agrahayana, 1945
WP(C) NO. 43564 OF 2023
PETITIONERS:
1. MONISHA.M, AGED 40 YEARS W/O. RAKUNDAN, ST.MARY'S LPS RAMASSERY,
RAMASSERY P.O., RAMASSERY,PALAKKAD DISTRICT (RESIDING AT
MARUDARIKALAM, PALOD MADASSERY, THTHAMANGALAM POST, PALAKKAD
DISTRICT), PIN-678102
2. SYAM SURESH,AGED 29 YEARS, S/O. SURESH BABU, ST.MARY'S LPS
RAMASSERY, RAMASSERY P.O. RAMASSERY, PALAKKAD DISTRICT(RESIDING AT
SREENILAYAM, THOOVAKKAD, VALAVANNOOR, MALAPPURAM DISTRICT),
PIN-678622
RESPONDENTS:
1. STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEXE II,
THIRUVANANTHAPURAM, PIN - 695001, THE DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
2. THE DEPUTY DIRECTOR OF EDUCATION, KUNATHURMEDU, PALAKKAD, PIN -
680001
3. THE DISTRICT EDUCATIONAL OFFICER, SANTHI NAGAR, PALAKKAD, PIN -
678014
4. THE ASSISTANT EDUCATIONAL OFFICER, KOLLENGODE, PALAKKAD DISTRICT,
PIN - 678506
5. THE ASSISTANT EDUCATIONAL OFFICER, CHITTUR, PALAKKAD DISTRICT, PIN -
678101
6. THE CORPORATE MANAGER, (VARGESHE T.P) SANGEETHA SOCIETY MANAGEMENT
CORPORATE AIDED SCHOOLS, SANGEETHA AGRI INDUSTRIAL, SOCIAL, WELFARE
AND EDUCATION SOCIETY, SANGEETHA PLANTATIONS, PALAMATTOM,
THATTEKADU, KOTHAMANGALAM, ERNAKULAM DISTRICT, PIN-686681
7. THE HEADMASTER, ST.MARY'S LPS, ACHANAMGODE, PIN-678506
8. THE HEADMASTER, ST.MARY'S LPS RAMASSERY, PIN-678622
9. SMT.V.M.REENA, PROTECTED TEACHER, ALPS, PUTHUGRAMAM, UNDER ORDER OF
POSTING AS LPSA, ST. MARYS LPS, ACHANAMKODE, PIN-678506
10. SMT. G.BEENA, PROTECTED LPSA, VPLPS, KARINGAPALLY, UNDER ORDER OF
POSTING AS LPSA, ST. MARYS LPS , ACHANAMKODE, PIN-678506
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to issue an interim direction commanding :- (i) the 1st respondent
to take a decision on exhibit p-5, and in the meanwhile keeping in
abeyance of exhibit p-2 enabling the petitioners to continue at St. Mary's
lps, Ramasserry ( formerly alps, Ramassery). (ii) 1st respondents to take
a decision on exhibit p-9 keep in abeyance of exhibit p-6 enabling the
petitioner to continue in St.Mary's HS, Mamaseryy, pending disposal of the
writ petition.
WP(C) No.43564/2023 2/4 Order Date : 21-12-2023
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S. V.A.MUHAMMED & M.SAJJAD Advocates for the petitioner, the court
passed the following:
WP(C) No.43564/2023 3/4 Order Date : 21-12-2023
BECHU KURIAN THOMAS, J.
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W.P.(C)No.43564 of 2023
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Dated this the 21st day of December 2023
ORDER
Post tomorrow.
Till then Ext.P6 shall not be implemented.
BECHU KURIAN THOMAS JUDGE jm/ WP(C) No.43564/2023 4/4 Order Date : 21-12-2023 APPENDIX OF WP(C) 43564/2023 Exhibit P-2 TRUE COPY OF THE JUDGMENT IN WP(C) NO. 21896/2019 DATED 02.03.2023 Exhibit P-5 TRUE COPY OF THE LETTER NO. B3/5719/2021 DATED 06.05.2023 OF THE DEPUTY DIRECTOR OF EDUCATION Exhibit P-6 TRUE COPY OF ISSUED ORDER NO. DDEPKD/3451/2023-B3 DATED 18.12.2023 Exhibit P-9 TRUE COPY OF THE REVISION PETITION SUBMITTED BY THE PETITIONERS BEFORE THE GOVERNMENT DATED 19.12.2023