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[Cites 0, Cited by 0] [Section 84B(1)] [Section 84B] [Entire Act]

State of Gujarat - Subsection

Section 84B(1)(a) in The Bombay Tenancy and Agricultural Lands Act, 1948

(a)was in contravention of section 63 or 64 as it stood before the commencement of the Amending Act, 1955, or