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State of Uttarakhand - Section

Section 32 in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

32. Grievance Redressal Mechanism for Teachers.

(1)The grievance redressal for Government and Aided School teachers shall be in accordance with the service rules applicable to them.
(2)In every unaided school the school management shall submit information about the grievance redressal mechanism of teachers to the District Education Officer. The District Education Officer will ensure that the mechanism is proper and provides for effective redressal of grievances.