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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(b) in Haryana Passenger Transport Scheme, 2003

(b)On notice in the manner stated in the aforesaid sub-clause, the successful applicant may accept the offer by depositing Rs. 16,000/- (sixteen thousand rupees) for a full body bus and Rs. 10,000/- (ten thousand rupees) for a mini bus as a security (minus the amount of earnest money already deposited which shall be converted into security) within ten days from the notice.