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State of Goa - Section

Section 50 in The Corporation of the City of Panaji (Election) Rules, 2004

50. Maintenance of Secrecy of Voting.

- The Returning Officer shall, before he commences the counting, read out the provisions of section 128 of the Representation of the People Act, 1951(Central Act 43 of 1951) to such persons as may be present.