Orissa High Court
M/S. Mahimananda Mishra vs Assistant Commissioner Of Income Tax on 30 March, 2022
Author: R. K. Pattanaik
Bench: R. K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
ITA No. 18 of 2018
M/s. Mahimananda Mishra .... Appellant
Mr. Saswat Kumar Acharya, Advocate
-versus-
Assistant Commissioner of Income Tax .... Respondent
Mr. R.S. Chimanka, Senior Standing Counsel
For IT Department
CORAM:
THE CHIEF JUSTICE
JUSTICE R. K. PATTANAIK
ORDER
Order No. 30.03.2022
03. At the request of Mr. Saswat Kumar Acharya, learned counsel for the Appellant, list on 27th July, 2022.
(Dr. S. Muralidhar) Chief Justice (R. K. Pattanaik) Judge S K. Jena/PA