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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4)(ii) in The Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016

(ii)state that the registration number allotted to me by the Board is [insert registration number] and that I am currently qualified to practice as an insolvency professional;