Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(2) in Public Debt Rules, 1946 (2)"the Bank" means the State Bank of Pakistan;[(2-A) "The Government" in relation to any Government security means the Central or State Government issuing the security.] [Inserted by No. 8(12)B/49, dated 29.10.1949]
