Section 34(1) in The Rajasthan Municipalities (Election) Rules, 1994
(1)Every ballot paper shall have a counterfoil attached thereto and the said ballot paper and the counterfoil shall be in [such form as may be prescribed by the Commission] [Substituted by Notification No. F.8(GA)(9) Rules/LSG/95/Part 1½551, dated 27-7-1995, Published Rajasthan Gazette, Extra-ordinary, Part VI-A, dated 7-8-1995, page 615.].
