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State of Andhra Pradesh - Section

Section 8 in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

8. Responsibility of Councils.

- Every Council shall follow the accounting system and chart of accounts, and maintain such books of account as prescribed in these rules to accurately record all incomes, expenditures, liabilities and assets in respect of each fund as specified in Rule 4.Chapter - III Books of Accounts and Accounting Documents